ENERCON GMBH Vs. WIND WORD INDIA LTD
LAWS(NCLT)-2016-7-24
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 05,2016
Enercon Gmbh
Appellant
VERSUS
WIND WORD INDIA LTD
Respondents
JUDGEMENT
- (1.) The matter is adjourned to 08.08.2016 at 2 p.m.;
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