VINOD KUMAR SHARMA Vs. BHAWANI COLD STORAGE PVT LTD

LAWS(NCLT)-2016-7-23

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2016

VINOD KUMAR SHARMA Appellant

VERSUS

BHAWANI COLD STORAGE PVT LTD Respondents

B.S.V. Prakash Kumar, Member - (1.) The matter is adjourned to 08.08.2016 at 2 p.m.;