- (1.) Learned Proxy Counsel Sh. A.K. Srivastava is present on behalf of Sh. Rahul Aggarwal represented that, compromise talks between the parties is in offing and requested for time to report the progress. It seems, so far petitioner has not filed rejoinder as ordered on 24.5.2016.
(2.) List the matter of 19th Aug. 2016 to report compromise or filling rejoinder without fail.;