RAJESH SHAMA Vs. FLORA CONTINENTAL LTD

LAWS(NCLT)-2016-7-22

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2016

RAJESH SHAMA Appellant

VERSUS

FLORA CONTINENTAL LTD Respondents

B.S.V. Prakash Kumar, Member - (1.) The matter is adjourned to 16.08.2016 at 2 p.m.;