PRABHAT KUMAR AND ORS Vs. MACI ORGANICS LTD AND ORS
LAWS(NCLT)-2016-8-11
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 03,2016

PRABHAT KUMAR AND ORS Appellant
VERSUS
MACI ORGANICS LTD AND ORS Respondents

JUDGEMENT

- (1.) Learned Counsel Sh. Zain Abbas appearing on behalf of the petitioner, represented that even though pleadings are completed, the matter remains at the stage of deciding objections of the valuation report.
(2.) The matter shall be listed on 08.09.2016.;


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