JUDGEMENT
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(1.) Sh. Shubham Aggrawal filed vakalatnama for Petitioner No. 1 and requested for time to get suitable instructions. Learned counsel is requested to examine the feasibility of getting appearance through a commoner advocate or set of advocates, if there is no conflict of interest in group of petitioners. He is also requested to cooperate for early hearing of the case in view of long pendency. List on 17.8.2016 in the top of list.;
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