DAVINDER P KALRI SHAREHOLDER Vs. PANTHERA DEVELOPERS PVT LTD AND ORS

LAWS(NCLT)-2016-7-2

NATIONAL COMPANY LAW TRIBUNAL

Decided on July 05,2016

DAVINDER P KALRI SHAREHOLDER Appellant

VERSUS

PANTHERA DEVELOPERS PVT LTD AND ORS Respondents

B. S. V. Prakash Kumar, Member - (1.) The matter is adjourned to 22.08.2016 at 2 p.m.;