DHARAMBIR Vs. STATE OF HARYANA
LAWS(P&H)-2019-7-144
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 02,2019

DHARAMBIR Appellant
VERSUS
STATE OF HARYANA Respondents

JUDGEMENT

Shekher Dhawan, J. - (1.) Heard.
(2.) Notice of motion.
(3.) Mr. Ramesh Kumar Ambavta, AAG, Haryana, who is present in the Court, accepts notice on behalf of the respondent-State.;


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