Rajesh Bindal, J. - (1.) THIS order will dispose of a bunch of 33 appeals, as the same arise out of a common acquisition.
(2.) R .F.A. Nos. 957, 1069, 1148, 1239, 1375 to 1380 and 1416 of 1997 have been filed by the land owners seeking further enhancement of compensation for the acquired land, R.F.A. Nos. 1094 to 1103, 1156,1400 to 1410 have been filed by Kurukshetra Development Board and State of Haryana seeking reduction of compensation awarded to the land owners.
(3.) THE facts have been noticed from R.F.A. No. 957 of 1997.;