Kanwaljit Singh Ahluwalia, J. - (1.) Civil Misc. No. 11310 of 2008.
(2.) APPLICATION is allowed subject to just exceptions. Affidavit of Harbhajan Singh, Inspector, is taken on record. Criminal Revision No. 547 of 1999 It has been stated that Mam Chand alias Chanda Ram son of Dalip Ram has died. Therefore, the present revision petition cannot proceed against respondent No. 1.
(3.) SUKHA Singh alias Leedi son of Gurmukh Singh, respondent No. 2 is present in the Court.;