JAISHREE THAKUR,J. - (1.) This is an application, filed under Section 5 of the Limitation Act, for condoning the delay of 216 days in filing the review application.
(2.) For the reasons mentioned in the application, the same is allowed and the delay of 216 days in filing the review application is hereby condoned.
(3.) This is an application, filed under Order 47 Rule 1 read with Section 114 CPC, for review of the order dated 30.10.2014 passed by this Court in CWP No. 17582 of 1999 titled as Jagan Nath vs. The Market Committee, Panipat & another .;