S.S. Saron, J. - (1.) Notice of the criminal miscellaneous.
(2.) Mr. I.P.S. Sidhu, learned Senior Deputy Advocate General, Punjab and Mr. Vikram K. Chaudhri, Advocate for the complainant accept notice.
(3.) The additional facts and documents (Annexures -P.7 to P.12) are taken on record subject to just exceptions. The criminal miscellaneous stands disposed of. Cr. Misc. Nos. 91966 -68/2007:;