JUDGEMENT
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(1.) ON 20-10-1994, at about 8. 30 a. m. an incident is said to have taken place in which the appellants are alleged to have caused injuries to the complainant-Parshotam Singh with the use of fire-arms, which appellants-Jaswinder Singh and ashok Kumar were possessing.
(2.) IN the said incident, the complainant is said to have suffered the following injuries :-
1. A lacerated wound oval shape with inverted margins, size 0. 5 cm c 0. 3 cm. Freshly bleeding. Depth was not probed. It was situated on the left side of the chest, 10 cm. from the midlines and 3 cm. from the left side of nipple above and medial. It was" reddish ecchimosed area of 3 cm. in diameter present around the wound. No blackening, singeing and tattooing was present. X-ray was advised of chest and also surgical opinion advised. 2. Lacerated wound with irregular margins inverted, size of the wound is 0. 5 cm. x 0. 25 cm. Oval shaped. There was fresh bleeding present. Wound was situated at the left side of the chest 16 cm. From the midlines, 9 cm below the left nipple downward and outwards. There is reddish colour ecchimosed area of 2 cm. In diameter present around the wound. Depth was not probed. No blackening, singeing or tattooing was present. X-ray chest and surgeon opinion advised.
3. There was lacerated wound with inverted margins. Size of the wound was 0. 5 cm x 0. 4 cm. Oval shaped. Fresh bleeding was present in the wound. The wound was present on the right side of the chest 10 cm. above and laterally from the right nipple and 5 cm, from the anterior auxiliary line. Depth was not probed. There was reddish coloured ecchimosed area of 3 cm. diameter present around the wound. No blackening, singeing and tattooing was present. X-ray chest and surgeon opinion was advised.
4. "lacerated wound with inverted margins, size of the wound was 0. 5 cm. x 0. 3 cm, oval shaped present on the left forearm on posterio lateral aspect, 15 cm. above the wrist joint. It was freshly bleeding, depth was not probed. No blackening, singeing and tattooing was present. There was 3. 5 cm. reddish colour ecchimosed area around the wound. Orthopaedic Surgeon and X-ray left forearm was advised. "
(3.) THE FIR was lodged by the complainant barely two to four hours after the incident pursuant to which the police investigated the matter and submitted a challan against the appellants for having committed offences punishable under Sections 307, 447 read with Section 34 of the IPC and section 27 of the Arms Act, 1959.;
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