R.P. GIRDHAR Vs. SHRI PREM PARSHANT AND ANR.
LAWS(P&H)-2007-7-174
HIGH COURT OF PUNJAB AND HARYANA
Decided on July 19,2007

R.P. Girdhar Appellant
VERSUS
Shri Prem Parshant And Anr. Respondents

JUDGEMENT

Hemant Gupta, J. - (1.) In the present contempt petition, the claim of the petitioner is that he is entitled to the pay scale of Rs.4500 -7300 with effect from 1.1.1986 i.e. the pay scale granted to the juniors to the petitioner. Since the said pay scale has not been granted to the petitioner inspite of the directions of this Court dated 7.6.1991 as affirmed by the Division Bench on 8.9.1995, therefore, the respondents have violated and willfully disobeyed the order passed by this Court.
(2.) The petitioner along with few other employees of the State of Haryana, filed Civil Writ Petition No. 11573 of 1988 claiming that the petitioners are senior as per the seniority list of Haryana Education Service Class -II, as it stood on 1.1.1985 and even in the Haryana Education Service Class -I, as it stood on 1.1.1986, but the benefit of selection grade of Rs.1200 -1840 has been granted to the members on the college side but not to the members of the school and inspection cadre. It is asserted that in fact both the streams constitute a common cadre. The claim of the petitioners in the writ petition for the higher pay scale was based upon circular dated 24.2.1988, which reads as under: No.5/2/87 -Edu -I(i). From The Commissioner and Secretary to Govt. Haryana, Education Department. To The Director of Higher Education Haryana Chandigarh Dated Chandigarh the 24/2/1998 Subject: Revision of pay scale of Teachers of Universities and Colleges. Sir, In the light of the recommendations of University Grants Commission and having regard to the decisions of the Govt. of India conveyed vide their letter No. FI.21/87 -U -I, dated 17th June, 1987, and Even No. dated 7th Sept., 1987, the Governor of Haryana is pleased to revise the pay scales of the following categories of teaching personnel with effect from 1.1.1986 as per details given below: Universities Designation Existing Pay Revised Pay Scale Scale Lecturer Rs.700 -1600 2200 -75 -2800 -100 -4000 Lecturer Not existing 3000 -100 -3500 -125 -5000 (Sr.Scale) COCP No. 953 of 2000 (3) Designation Existing Pay Revised Pay Scale Scale Lecturer 1200 -1900 3700 -125 -4700 -150 -5700 (Selection Grade) Reader 1200 -1900 3700 -125 -4700 -150 -5700 Professor 1500 -2500 4500 -150 -5700 -200 -7300 Vice Chancellor 3000 (fixed) 7300 -100 -7600 Colleges: Lecturer 700 -1600 2200 -75 -2800 -100 -400 Lecturer Not existing 3000 -100 -3500 -125 -5000 (Sr. Scale) Lecturer 1200 -1840 3700 -125 -4700 -150 -5700 (Selection Grade) Principal i) 1200 -1900 1500 -2500 ii) Revised Scale of Reader and Professor in accordance with the criteria laid down in these instructions.
(3.) In support of their assertions that their juniors have been granted higher pay scale, the petitioners have attached their claim in a tabulated form attached as Annexures P.3 and P.4. In Annexure P.3, the petitioners have claimed revised grade of Rs.3700 -5700 with effect from 1.1.1986, whereas in Annexure P.4, the petitioners have laid claim for the grade of Rs.4500 -7300, again from 1.1.1986.;


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