PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) AND ANOTHER Vs. M/S LUXMI RICE MILLS AND OTHERS
LAWS(P&H)-2016-1-400
HIGH COURT OF PUNJAB AND HARYANA
Decided on January 27,2016

Punjab State Civil Supplies Corporation Ltd. (Punsup) And Another Appellant
VERSUS
M/S Luxmi Rice Mills And Others Respondents

JUDGEMENT

Amit Rawal, J. - (1.) (Oral) - This order of mine shall dispose of three appeals. Two appeals bearing FAO No. 5182 of 2009 and FAO No. 1362 of 2007 have been filed at the instance of PUNSUP. FAO No. 719 of 2007 has been filed at the instance of the miller.
(2.) The controversy involved in all the aforementioned cases is same therefore, are disposed of by a common order.
(3.) For the sake of convenience, the facts are being taken from FAO No. 5182 of 2009.;


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