JUGAL KISHORE AHUJA Vs. SURINDER KAUR

LAWS(P&H)-2016-11-76

HIGH COURT OF PUNJAB AND HARYANA

Decided on November 03,2016

Jugal Kishore Ahuja Appellant

VERSUS

SURINDER KAUR Respondents

JUDGEMENT

Augustine George Masih, J. - (1.) Notice of motion.
(2.) Mr. Ranjit Saini, Advocate, accepts notice on behalf of the caveator-respondent.
(3.) Caveat discharged.;

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