JUDGEMENT
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(1.) Accused Avtar Singh @ Tara, Krishan Singh, Chajju Ram and Telu Ram @ Kala have challenged the conviction and sentence passed by the trial Court.
(2.) Accused/Appellants Krishan Singh and Avtar Singh had died. As per the respective orders passed by this Court on 26.11.2014 and 27.1.2016 the appeal qua accused Krishan Singh and Avtar Singh abated.
(3.) Heard the submissions made on either side.;
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