N.S. KANG AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
LAWS(P&H)-2016-5-259
HIGH COURT OF PUNJAB AND HARYANA
Decided on
May 28,2016
N.S. Kang And Others
Appellant
VERSUS
Sukhwinder Singh And Others
Respondents
JUDGEMENT
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(1.) Cm-8797-2016
This is an application seeking condonation of delay of 167 days in filing the appeal.
(2.) Heard both the sides.
(3.) For the reasons set out therein, the application stands allowed in the interest of justice. CM-8798-2016 ;
(2.) Heard both the sides.
(3.) For the reasons set out therein, the application stands allowed in the interest of justice.
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