JUDGEMENT
AJAY TEWARI,J. -
(1.) C.M. No. 3654-CII-2015
This is an application for impleading Lakshmi Devi @ Surekha Jalota and Radha Rani @ Sunita as respondents No.2 and 3 being necessary and proper parties for an effective adjudication of the case.
(2.) Learned counsel for the respondent has pointed out that earlier a similar application bearing CM No. 2581-CII-2015 between the same parties
was rejected and thereafter the present application was filed.
(3.) Learned senior counsel for the applicants has stated that at the time when CM No. 2581-CII-2015 was dismissed certain important evidence were
not mentioned.;
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