JASWANT SINGH,J. - (1.) Prayer is for grant of regular bail on behalf of the petitioner in case FIR No. 110, dated 04.05.2015, for the offences punishable under Sections 420, 467, 468, 471, 120-B of the Indian Penal Code and Section 66 (A) of the I.T. Act, registered at Police Station P.G.I.M.S., Rohtak, District Rohtak.
(2.) On secret information regarding leaking of questions of All India Pre Medical Entrance Test (for short 'AIPMET) Examination, four non-applicants/co-accused persons, namely, Bhupender, Rajesh, Sanjeet and Ravi were apprehended in a car at Rohtak, leading to the lodging of aforesaid FIR.
(3.) The entire execution of the crime was un-ravelled by the disclosure statement of non-applicant/co-accused-Bhupender.;