S.S. Saron, J. - (1.) Learned counsel for the State has filed short affidavit of Sh. Gurcharan Singh Dhaliwal, Deputy Superintendent, Central Jail, Patiala on behalf of respondents No. 1 and 2. The same is taken on record.
(2.) As per office report, notice issued to respondent No. 3 District Magistrate, Partapgarh has been received back unserved. In view of the reply filed on behalf of respondents No. 1 and 2, notice to respondent No. 3 is not necessary.
(3.) Heard learned counsel for the parties.;