SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION Vs. TALWANDI SABO POWER LIMITED AND ORS.
LAWS(P&H)-2016-1-122
HIGH COURT OF PUNJAB AND HARYANA
Decided on
January 20,2016
Sepco Electric Power Construction Corporation
Appellant
VERSUS
Talwandi Sabo Power Limited And Ors.
Respondents
JUDGEMENT
Amit Rawal, J. -
(1.) Documents taken on record.
(2.) C.M. stands disposed of.C.M. No. 26185 -CII of 2015
(3.) Documents, Annexures P -17 and P -18 are taken on record.;
(2.) C.M. stands disposed of.
(3.) Documents, Annexures P -17 and P -18 are taken on record.;
Copyright © Regent Computronics Pvt.Ltd.