PARAMJIT SINGH Vs. SHIV KUMAR
LAWS(P&H)-2016-2-339
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 02,2016

PARAMJIT SINGH Appellant
VERSUS
SHIV KUMAR Respondents

JUDGEMENT

HARIPAL VERMA ,J. - (1.) - This is an application under Section 5 of the Limitation Act for condonation of delay of 5 days in filing the present petition.
(2.) For the reasons mentioned in the application, delay of 5 days in filing the present revision petition is condoned.
(3.) The application stands disposed of.;


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