JUDGEMENT
RAMESHWAR SINGH MALIK, J. -
(1.) CM Nos.328 -29 -CI of 2016 Applicants seek permission to place on record the orders dated
15.05.2012 and 07.11.2013 and also seek exemption from filing typed copies thereof. Application is allowed, as prayed for. Orders are permitted to be placed on record. Exemption
sought is granted.
(2.) CM stands disposed of. CM No.8912 -CI of 2015 Applicants seek condonation of delay of 458 days in refiling the appeal.
(3.) After hearing the learned counsel for the applicants, instant application is allowed, for the reasons stated therein. Delay of 458 days in refilling the appeal is condoned.;
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