JUDGEMENT
RAMESHWAR SINGH MALIK, J. -
(1.) Present writ petition is directed against the order dated 10.06.2013 (Annexure P-5) passed by the Chief
Canal Officer, Haryana-respondent No.2, whereby he set aside the order
dated 19.02.2013 (Annexure P-4) passed by the Superintending Canal
Officer and rejected the application of the petitioners for transfer of
their land from outlet RD 17820-R to outlet RD 15200-R New Sultanpur
Minor.
(2.) Notice of motion was issued and in compliance thereof, two sets of written statements were filed. One written statement was filed by the
official respondents and other written statement was filed by private
respondent No.5.
(3.) Heard learned counsel for the parties.;
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