- (1.) Present Regular Second Appeal [No. 5084 of 2012] is directed against the judgment and decree dated 9.8.2012 passed by Additional District Judge, Gurgaon whereby suit of the plaintiff was partly decreed for payment of earnest money of Rs.1,40,000/- plus Rs.35,000/- plus Rs.10,000/- alongwith interest at the rate of 6% per annum from the date of filing of the suit till its realization.
(2.) Cross-objections are also filed by defendant No.1 against the said judgment and decree dated 9.8.2012 passed by Additional District Judge, Gurgaon.
(3.) For the sake of convenience, parties are being referred to as per their status before the Court of first Instance.;