JUDGEMENT
Amit Rawal, J. -
(1.) Prayer in this application filed under Order 22 Rules 3 read with Sec. 151 CPC is for impleading the Legal Representatives of late Sh. Mukhtiar (appellant No. 6) who is stated to have died on 21.06.2011.
(2.) For the reasons stated in the application, the application is allowed and the Legal Representatives of late Sh. Mukhtiar (appellant No. 6) are permitted to be brought on record.
(3.) CM stands disposed of.
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