JUDGEMENT
M.JEYAPAUL, J. -
(1.) Application is allowed. The documents are taken on record. CRWP -802 -2016
(2.) Petitioner Ram Kumar Kalyan has sought for extension of parole on account of his ill -health which mandates specialized treatment.
(3.) Heard the submissions made by learned counsel appearing for the writ petitioner, learned counsel appearing for the complainant and learned counsel for the State.;
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