Gurmeet Singh Sandhawalia, J. - (1.) Application for permission to place on record the replication is allowed, subject to all just exceptions.
(2.) CM stands disposed of. Main Cases
(3.) The present judgment shall dispose of two writ petitions i.e. CWP Nos. 26166 and 26895 of 2015. The facts are being taken from CWP No. 26166 of 2015.;