JUDGEMENT
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(1.) This order will dispose of two petitions bearing CWP Nos. 11835 of 2000 and 3100 of 2002, as identical issue is involved.
(2.) The facts have been extracted from CWP No. 3100 of 2002.
(3.) Challenge in the present petition is to the orders passed by the Lower Level Screening Committee and the Higher Level Screening Committee as constituted under the Haryana General Sales Tax Rules, 1975 (for short, 'the Rules').;
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