JUDGEMENT
ANITA CHAUDHRY, J. -
(1.) This revision is directed against the order dated 17.03.2012, vide which the Additional Sessions
Judge dismissed the application filed by the accused under Section 311 Cr.P.C.
(2.) The present petitioner along with 18 other persons is facing trial in FIR No.225 dated 19.09.2008
registered under Sections 376/511, 148, 323, 325, 307 and 506 IPC read with Section 149 IPC at
Police Station Sadar, Sirsa.
(3.) The prosecution had closed its evidence on 13.03.2012 and the statement of the accused had been
recorded on two dates i.e. 14.03.2012 and 15.03.2012. Thereafter, an application was moved by
applicant Harpreet Singh @ Preet for recalling PWs Jaswant Singh, Charanjit and Simarjit Kaur for
cross -examination.;
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