JUDGEMENT
RAJIV NARAIN RAINA,J. -
(1.) Mr. Amrit Paul, learned counsel has filed
written statement in Court today. Taken on record.
(2.) Mr. R.D. Anand, learned counsel for the petitioner has insisted on addressing arguments for judgment as he does not wish to file rejoinder.
(3.) Heard Mr. Anand, Mr. Harkesh Manuja, Addl. AG, Punjab, Mr. Amrit Paul, learned counsel appearing for respondent No.3/GNDU and Ms. Madhu Dayal,
learned counsel appearing for respondents No.4 and 5 for the College.;
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