BRIG (RETD ) SASSI INDER SINGH Vs. STATE OF PUNJAB AND OTHERS

LAWS(P&H)-2016-6-144

HIGH COURT OF PUNJAB AND HARYANA

Decided on June 20,2016

Brig (Retd ) Sassi Inder Singh Appellant

VERSUS

STATE OF PUNJAB AND OTHERS Respondents

- (1.) Notice of motion.
(2.) On asking of the Court, Ms. Sudeepti Sharma, DAG, Punjab took notice for respondent No.1.
(3.) Heard both sides.;