EXECUTIVE OFFICER-CUM-SECRETARY AND ORS. Vs. PERMANENT LOK ADALAT AND ORS.
LAWS(P&H)-2016-2-11
HIGH COURT OF PUNJAB AND HARYANA
Decided on February 01,2016

Executive Officer -Cum -Secretary And Ors. Appellant
VERSUS
Permanent Lok Adalat And Ors. Respondents

JUDGEMENT

Rajesh Bindal, J. - (1.) This order will dispose CWP Nos. 10809, 10826, 10991, 11232 of 2014, 13515, 13516, 6972, 6975, 6979, 6990, 6991, 7066, 7694, 13424, 13434, 13435, 13503, 13504, 13517, 13634, 14839, 14855, 14856 of 2015, as common questions of law and facts are involved therein.
(2.) For convenience, the facts are being taken from CWP No. 10809 of 2014.
(3.) Challenge in the writ petition is to the award dated 9.7.2013 passed by the Permanent Lok Adalat (Public Utility Services), Sirsa (hereinafter to be referred as 'the Lok Adalat'), allowing the petition filed by respondent no.2.;


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