JUDGEMENT
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(1.) Notice of motion.
(2.) Mr. Sanjay Joshi, Advocate appearing on behalf of the respondent-caveator accepts notice.
(3.) Mr. Akshay Bhan, learned Senior counsel assisted by Mr. Amandeep Singh Talwar submits that in pursuance to the dispute having arisen between the parties and being governed by the provisions of Micro, Small and Medium Enterprises Development Act,2006 (hereinafter referred as ' MSMED Act') the matter was referred to the council which appointed retired District and Sessions Judge as arbitrator.;
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