HASMUKH MEWADA Vs. STATE OF HARYANA

LAWS(P&H)-2006-3-35

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 03,2006

HASMUKH MEWADA Appellant

VERSUS

STATE OF HARYANA Respondents

- (1.) FOR orders, see Criminal Misc. No.42454-M of 2005. March 03, 2006 ( ADARSH KUMAR GOEL ) sanjeev JUDGE;