GURBACHAN SINGH Vs. STATE OF PUNJAB

LAWS(P&H)-2006-2-172

HIGH COURT OF PUNJAB AND HARYANA

Decided on February 24,2006

GURBACHAN SINGH Appellant

VERSUS

STATE OF PUNJAB Respondents

- (1.) FOR orders, see Criminal Misc. No.7864-M of 2006. February 24, 2006 ( ADARSH KUMAR GOEL ) sanjeev JUDGE;