BANT SINGH Vs. STATE OF PUNJAB
LAWS(P&H)-2006-3-208
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 10,2006

BANT SINGH Appellant
VERSUS
STATE OF PUNJAB Respondents

JUDGEMENT

- (1.) LEARNED counsel for the petitioner requests for withdrawal of the petition. Dismissed as withdrawn.;


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