BALBIR SINGH Vs. R S SANDHU
LAWS(P&H)-2006-3-317
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 16,2006

BALBIR SINGH Appellant
VERSUS
R.S.SANDHU Respondents

JUDGEMENT

- (1.) SAME orders as in COCP No.1365 of 2004;


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