PREM SAGAR Vs. GIAN SINGH

LAWS(P&H)-2006-3-245

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 16,2006

PREM SAGAR Appellant

VERSUS

GIAN SINGH Respondents

- (1.) LEARNED counsel for the petitioner states that the order stands complied with. Accordingly, rule is discharged.;