GURCHARAN SINGH ALIAS BANTI Vs. STATE OF PUNJAB

LAWS(P&H)-2006-3-514

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 24,2006

GURCHARAN SINGH ALIAS BANTI Appellant

VERSUS

STATE OF PUNJAB Respondents

- (1.) AFTER arguing for some time, counsel for the petitioner wishes to withdraw this petition at this stage. Dismissed as withdrawn.;