GIAN CHAND SHARMA Vs. DARBARA SINGH GURU
LAWS(P&H)-2006-3-236
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 16,2006

GIAN CHAND SHARMA Appellant
VERSUS
DARBARA SINGH GURU Respondents

JUDGEMENT

- (1.) LEARNED counsel for the petitioners states that the order stands complied with. Accordingly, Rule is discharged. However, the petitioners shall be at liberty to challenge the order dated 31.8.2005 at an appropriate forum.;


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