JUDGEMENT
ADARSH KUMAR GOEL, J. -
(1.) IT is not disputed that Jagmail Singh co-accused has been granted bail vide order dated 7.10.2005 in Crl.Misc.No.18598-M of 2005.
(2.) WITHOUT expressing any opinion on merits, the petitioner is granted bail to the satisfaction of Chief Judicial Magistrate/Duty Magistrate, Ludhiana. Petition is disposed of.;
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