GURDEEP SINGH Vs. STATE OF HARYANA
LAWS(P&H)-2006-3-473
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 30,2006
GURDEEP SINGH
Appellant
VERSUS
STATE OF HARYANA
Respondents
JUDGEMENT
- (1.) AFTER arguing for some time, counsel wishes to withdraw this petition. Dismissed as withdrawn.;
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