DILBAG SINGH ALIAS BAGGA Vs. STATE OF HARYANA
LAWS(P&H)-2006-3-417
HIGH COURT OF PUNJAB AND HARYANA
Decided on
March 28,2006
DILBAG SINGH ALIAS BAGGA
Appellant
VERSUS
STATE OF HARYANA
Respondents
JUDGEMENT
Jasbir Singh, J. -
(1.) RECOVERY allegedly made from the petitioner is of two bags of poppy husk. No case is made out for grant of bail. Dismissed at this stage.;
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