JUDGEMENT
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(1.) THIS order will dispose of Criminal Misc. Nos.43474-M, 44230- M, 44233-M, 44236-M, 44239-M, 44242-M of 2001 and 29471-M of 2002. n affidavit has been duly filed in pursuance of order dated 7.12.2005 stating that cancellation report was being submitted in all the seven connected cases. n view of above, these petitions have become infructuous at this stage and are disposed of accordingly.;
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