HARJIT Vs. B S JAIN

LAWS(P&H)-2006-3-221

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 16,2006

HARJIT Appellant

VERSUS

B.S.JAIN Respondents

- (1.) LEARNED counsel for the petitioners states that the order stands complied with. Accordingly, Rule is discharged.;