MAJHA SINGH Vs. SATPAL
LAWS(P&H)-2006-3-143
HIGH COURT OF PUNJAB AND HARYANA
Decided on March 01,2006
MAJHA SINGH
Appellant
VERSUS
SATPAL
Respondents
JUDGEMENT
- (1.) LEARNED counsel for the petitioners states that he does not wish to press the instant petition. Dismissed as not pressed.;
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