RAJ KUMAR Vs. STATE OF HARYANA

LAWS(P&H)-2006-3-86

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 07,2006

RAJ KUMAR Appellant

VERSUS

STATE OF HARYANA Respondents

- (1.) FOR orders, see Criminal Misc. No.61723-M of 2005. March 07, 2006 ( ADARSH KUMAR GOEL ) sanjeev JUDGE;