TEK RAM Vs. STATE OF HARYANA

LAWS(P&H)-2006-3-362

HIGH COURT OF PUNJAB AND HARYANA

Decided on March 21,2006

TEK RAM Appellant

VERSUS

STATE OF HARYANA Respondents

Sanjeev, j. - (1.) FOR orders, see Criminal Misc. No.9688-M of 2006. March 21, 2006 ( ADARSH KUMAR GOEL );